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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Animal Birth Control (Dogs) Rules, 2001

(3)The suspected rabid dog would then be subjected to inspection by a panel of two persons, i.e.,-
(i)a veterinary surgeon appointed by the Local Authority; and
(ii)a representative from an Animal Welfare Organisation.