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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Tripura - Subsection

Section 115(d) in The Tripura Co-operative Societies Act, 1974

(d)drainage, reclamation from rivers or other waters, or protection from floods or from erosion or other damages by water, of land used for agricultural purposes, or waste land which is cultivable;