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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(d) in The M.P. Cinemas (Regulation) Rules, 1972

(d)"Enclosure" means a separate room or cabin provided under Rule 21 in which cinematograph machine or machines are housed;