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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

4.2The Eligible Consumer may install the Solar Project under these Regulations, provided the Solar Project is:i. Within the permissible rated capacity as defined under these Regulations;ii. Located at the Consumer's Premises;iii. Interconnected and operated safely in parallel with the Distribution Licensee's network.