Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(11) in The Maharashtra Electricity (Supply) Rules, 1963

(11)"Secretary" means in relation to the provisions of Part II. the Secretary to the Board appointed under section 15; and in relation to the provisions of Part III, the Secretary of the Council;