Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act] State of West Bengal - Subsection Section 65(3)(a) in West Bengal Municipal (Employees' Service) Rules, 2010 (a)the authority competent to grant leave is satisfied that there is reasonable prospect of the employee returning to duty on its expiry;