Himachal Pradesh High Court
Naryodhan Dass vs . Mohan Lal & Anr. on 1 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Naryodhan Dass vs. Mohan Lal & Anr.
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RSA No. 96 of 2023 01.05.2023 Present: Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for the appellant.
Issue notice to the respondents, returnable for 19.06.2023, on taking steps within one week.
CMP No. 4846 of 2023 Notice in the aforesaid terms. In the meanwhile, the parties are directed to maintain status quo qua the suit land.
(Ajay Mohan Goel) Judge May 01, 2023 (Vinod) ::: Downloaded on - 01/05/2023 20:52:11 :::CIS