Section 72 in Rajasthan Stamp Rules, 2004

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State of Rajasthan - Section

Section 72 in Rajasthan Stamp Rules, 2004

72. Inherent powers of Officers.

- In addition to the powers specified in the Act and Rules-

(a)The Inspector General, Registration & Stamps shall have all the powers of Collectors & Superintendent of Stamp and a Treasury Officer.

(b)The Additional Inspector General, Registration & Stamps shall have all the powers of a Collector and a Treasury Officer.