Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 6 in Grama Panchayats Rules, 1968 6. (i)At least fifteen clear days' notice of a meeting of Grama Sabha shall be given.(ii)Copy of the notice may be forwarded to the concerned Block Development Office.
