Delhi High Court - Orders
Almora Gram Committee (Regd) vs Satesh Bhati on 26 September, 2024
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 374/2023 & CM APPL. 11215/2023
ALMORA GRAM COMMITTEE (REGD)
.....Petitioner
Through: Mr. D.D. Joshi, Mr. Mayank Joshi and
Mr. Manish Kumar, Advocates.
versus
SATESH BHATI
.....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 26.09.2024
List on 03.03.2025.
Interim order/direction to continue till next date on same terms.
MANOJ JAIN, J SEPTEMBER 26, 2024/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2024 at 02:40:55