Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(4) in Biju Patnaik University of Technology Act, 2002

(4)The quorum for a meeting of a Selection Committee shall be such as may prescribed by Statutes subject to the condition that the quorum shall include at least one subject expert and a nominee of Government.