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State of Madhya Pradesh - Section

Section 26 in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

26. Powers and duties of Coordination Council.

- Subject to the provisions of this Act, the Coordination Council shall exercise the following powers and perform the following duties, namely :-
(i)to act as an advisory body in all matters relating to the agricultural university;
(ii)to review the broad policies of agricultural Universities and to suggest measures for their improvement and development of such universities;
(iii)to act as coordinating body between agricultural universities established in the State by law;
(iv)to exercise such other powers and perform such other duties as may be notified by the State Government.