Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 27 in The Karnataka State Higher Education Council Act, 2010 27. Amendment of Karnataka Act 29 of 2001. - In the Karnataka State Universities Act, 2000 (Karnataka Act 29 of 2001), section 72 shall be omitted.The above translation of PÀ£ÁðlPÀgÁdå G£ÀßvÀ ²PÀët¥AjμAvAAU C¢s¤AiÀĪÀÄ
