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Union of India - Section

Section 35 in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015

35. Penalty and adjudication.

- The imposition of penalty, if any, on the Trustee Bank or person shall be in accordance with the provisions of the Act and the Pension Fund Regulatory and Development Authority(Procedure for Inquiry by Adjudicating Officer) Regulations, 2015.