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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Puducherry - Subsection

Section 28(2)(m) in Puducherry Town and Country Planning Act, 1969

(m)preservation of places or objects and buildings of archaeological or historic interest or of natural beauty or actually used for religious purposes or regarded by the public with special religious veneration; or protection of canal, tank or river sides, costal areas and other places of natural or landscape beauty;