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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(1) in The Orissa Port Trust Act, 1962

(1)In case of officers and servants appointed by Government the power to dispense with their services otherwise than for reasons of misconduct, and to order their retirement on pension, gratuity, or compassionate allowance shall vest in Government and in all other cases such power shall vest in the Board; and