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[Cites 0, Cited by 1] [Section 45IA(6)] [Section 45IA] [Entire Act]

Union of India - Subsection

Section 45IA(6)(v) in The Reserve Bank of India Act, 1934

(v)has been prohibited from accepting deposit by an order made by the Bank under the provisions of this Chapter and such order has been in force for a period of not less than three months: