Kerala High Court
Jiju Mathew vs The Maintainance Tribunal on 13 June, 2025
2025:KER:42266
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
FRIDAY, THE 13TH DAY OF JUNE 2025 / 23RD JYAISHTA, 1947
WP(C) NO. 26391 OF 2023
PETITIONERS:
1 JIJU MATHEW,
AGED 52 YEARS
S/O CK MATHEW, VARSHAM, ASE 69, , ASWIN NAGAR, NEW
NASHIK, MAHARASHTRA STATE, PIN - 422001
2 MAYA JIJU MATHEW,
AGED 45 YEARS
W/O .JIJU MATHEW, VARSHAM, ASE 69, , ASWIN NAGAR,
NEW NASHIK, MAHARASHTRA STATE, PIN - 422001
BY ADV SRI.P.ANOOP (MULAVANA)
RESPONDENTS:
1 THE MAINTAINANCE TRIBUNAL,
MAINTENANCE AND WELFARE OF PARENTS AND SENIOR
CITIZEN ACT/REVENUE DIVISIONAL OFFICER, ADOOR,
PATHANAMTHITTA DISTRICT-REPRESENTED BY PRESIDING
OFFICER, PIN - 691523
2 C K MATHEW,
CHARUVILAYIL VEEDU, PANNIVIZHA MURI , ADOOR,
PATHANAMTHITTA DISTRICT, PIN - 691523
3 THANKAMMA MATHEW,
CHARUVILAYIL VEEDU, PANNIVIZHA MURI , ADOOR,
PATHANAMTHITTA DISTRICT, PIN - 691523
BY ADVS.
SRI.MANU RAMACHANDRAN
SRI.M.KIRANLAL
SRI.R.RAJESH (VARKALA)
SHRI.SAMEER M NAIR
SMT.SAILAKSHMI MENON
SHRI.ABHISHEK JOHNSON
2025:KER:42266
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WP(C) NO. 26391 OF 2023
OTHER PRESENT:
ADV.SMT.K.B.SONY-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.06.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:42266
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WP(C) NO. 26391 OF 2023
JUDGMENT
When the case came up for consideration on 11.06.2025, there was no representation for the petitioner. The learned counsel for the respondent submitted that the matter has been settled between the parties.
Today also, there is no representation for the petitioner. As represented by the learned counsel for the respondent, the matter might have been settled between the parties. Accordingly, the writ petition is closed.
Sd/-
SHOBA ANNAMMA EAPEN JUDGE STB 2025:KER:42266 4 WP(C) NO. 26391 OF 2023 APPENDIX OF WP(C) 26391/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AGREEMENT DATED 19-07- 2022 Exhibit P2 TRUE COPY OF THE ORDER OF THE 1ST RESPONDENT DATED 15-02-2023