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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3A(1)(b) in The M.P. Factories Rules, 1962

(b)details of materials, intermediates and finished products to be processed with the particulars of their harmful effects to be the health of workers and the remedial measures their quantities and the storage details of each;