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State of Uttar Pradesh - Section

Section 10 in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993

10. Age.

- A candidate for direct recruitment must have attained the age of eighteen years and must not have attained the age of more than thirty two years on the first days of July of the calendar year in which vacancies are advertised :Provided that the upper age limit in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and such other categories, as may be notified by the Government from time to time, shall be greater by such number of years as may be specified.