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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(c) in THE MAJOR PORT AUTHORITIES ACT, 2021

(c)all property vested in the Board shall, until the Board is reconstituted under clause (b) of sub-section (3), vest in the Central Government.