Rajasthan High Court - Jodhpur
Deepak Dave vs Pk Sharma And Anr on 16 April, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 601/2018
Deepak Dave
----Petitioner
Versus
Pk Sharma And Anr.
----Respondent
For Petitioner(s) : Mr. Keshav Bhati.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 16/04/2019 Learned counsel for the petitioner prays for time.
Adjourned.
(ARUN BHANSALI),J 96-Rmathur/-
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