Bombay High Court
Ashok Ratan Nikam vs The State Of Maharashtra And Another on 21 January, 2021
Author: B. U. Debadwar
Bench: T. V. Nalawade, B. U. Debadwar
1 906 appln.602.20 others NOTICE.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
906 CRIMINAL APPLICATION NO.602 OF 2020
BALIRAM S/O. BALAJI CHAVAN
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicant : Mr. S. S. Thombre.
APP for Respondent/State: Mr. G. O. Wattamwar.
...
AND
907 CRIMINAL APPLICATION NO.883 OF 2020
VIKAS TRYMBAK WAGH AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Pradip K. Wagh.
APP for Respondent/State: Mr. R. B. Bagul.
...
AND
908 CRIMINAL APPLICATION NO.998 OF 2020
ARUNABAI WD/O. RAOSAHEB PATIL AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Ujwal Subhash Patil.
APP for Respondent/State: Mrs. V. N. Patil-Jadhav.
...
AND
909 CRIMINAL APPLICATION NO.1141 OF 2020
VISHAL ARVIND TOKLE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Shrikant Y. Patil.
APP for Respondent/State: Mr. A. V. Deshmukh.
...
AND
910 CRIMINAL WRIT PETITION NO.1540 OF 2020
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2 906 appln.602.20 others NOTICE.odt
DEEPAK ASHOK POPALGHAT
VERSUS
THE POLICE INSPECTOR, MUKUNDWADI POLICE STATION
...
Advocate for Petitioner : Mr. Sunil R. Chaware.
APP for Respondent/State: Mr. M. M. Nerlikar.
...
AND
911 CRIMINAL APPLICATION NO.1853 OF 2020
GOVIND S/O DAULAT VACHCHHAERA OTHERS
VERSUS
STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicant : Mr. Ujjjwal S. Patil.
APP for Respondent/State: Mr. B. V. Virdhe.
...
AND
912 CRIMINAL APPLICATION NO.2266 OF 2020
NARSING SOPAN MAHAKUNDE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Hanumant P. Jadhav.
APP for Respondent/State: Mr. A. S. Shinde.
...
AND
913 CRIMINAL APPLICATION NO.2298 OF 2020
RAVI RATANLAL JAISWAL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Applicant : Mr. Vikram S. Undre.
APP for Respondent/State: Mr. G. O. Wattamwar.
...
AND
914 CRIMINAL APPLICATION NO.2407 OF 2020
PANDURANG S/O UTTAMRAO POPHALE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
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3 906 appln.602.20 others NOTICE.odt
Advocate for Applicants : Mr. Vijay B. Jogdand Patil.
APP for Respondent/State: Mr. R. B. Bagul.
...
AND
915 CRIMINAL APPLICATION NO.2446 OF 2020
BRAHMANAND HARISHCHANDRA DASARE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. S. S. Thombre.
APP for Respondent/State: Mrs. V. N. Patil-Jadhav.
...
AND
916 CRIMINAL APPLICATION NO.2456 OF 2020
MAHENDRA RAMESH PATOLE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicant : Mr. Narayan B. Narwade.
APP for Respondent/State: Mr. A. V. Deshmukh.
...
AND
917 CRIMINAL APPLICATION NO.2473 OF 2020
GOVIND UMAKANT JAMKAR AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Prakash S. Paranjape.
APP for Respondent/State: Mr. M. M. Nerlikar.
...
AND
918 CRIMINAL APPLICATION NO.2488 OF 2020
YASHODA RATAN PATIL AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Dushyant M. Kalyankar.
APP for Respondent/State: Mr. B. V. Virdhe.
...
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4 906 appln.602.20 others NOTICE.odt
AND
921 CRIMINAL APPLICATION NO.69 OF 2021
GANESH S/O SANDU PATHADE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Yogesh K. Bobade.
APP for Respondent/State: Mr. G. O. Wattamwar.
...
AND
922 CRIMINAL WRIT PETITION NO.81 OF 2021
CHANDRAKANT RAMESH PATIL
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Petitioners : Mr. K. N. Shermale.
APP for Respondent/State: Mr. R. B. Bagul.
...
AND
923 CRIMINAL WRIT PETITION NO.82 OF 2021
JEEVAN TRIMBAK JAGDALE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Petitioners : Mr. Shashikant E. Shekade.
APP for Respondent/State: Mrs. V. N. Patil-Jadhav.
...
AND
925 CRIMINAL APPLICATION NO.92 OF 2021
SUMIT RAJESH SHINDE
VERSUS
THE STATE OF MAHARASHTRA
...
Advocate for Applicant : Mr. Arun S. Shejwal.
APP for Respondent/State: Mr. M. M. Nerlikar.
...
AND
926 CRIMINAL APPLICATION NO.112 OF 2021
ASHOK RATAN NIKAM
VERSUS
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THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicant : Mr. Yogesh D. Kale.
APP for Respondent/State: Mr. B. V. Virdhe.
...
AND
927 CRIMINAL APPLICATION NO.114 OF 2021
SHAIKH IMRAN S/O SHAIKH KARIM AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Imran G. Durrani.
APP for Respondent/State: Mr. A. S. Shinde.
...
AND
928 CRIMINAL APPLICATION NO.118 OF 2021
SAU. HARSHADA W/O. MAHENDRA JADHAV AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Pradeep B. Salunke.
APP for Respondent/State: Mr. G. O. Wattamwar.
...
AND
929 CRIMINAL APPLICATION NO.119 OF 2021
SANJAY MOHAN KOLAGE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Narayan B. Narwade.
APP for Respondent/State: Mr. R. B. Bagul.
...
AND
930 CRIMINAL APPLICATION NO.141 OF 2021
VIJAYA W/O. KAILASHCHANDRA KABRA AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Jitendra V. Patil.
APP for Respondent/State: Mrs. V. N. Patil-Jadhav.
...
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AND
931 CRIMINAL APPLICATION NO.144 OF 2021
NASIMBANO W/O. MUNIR PINJARI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. Ravindra M. Deshmukh.
APP for Respondent/State: Mr. A. V. Deshmukh.
...
CORAM : T. V. NALAWADE &
B. U. DEBADWAR, JJ.
DATE : 21st January, 2021.
P.C.:
. Issue notice for final disposal to the Respondents. The learned
APP waives the notice for State and police station, if any. Notice to other Respondents including informant is made returnable on 15th April, 2021. Additional notice by R.P.A.D. and private notice allowed. Hamdast allowed.
2 Pendency of these matters does not amount to interim relief of any nature.
[ B. U. DEBADWAR, J. ] [ T. V. NALAWADE, J. ] ndm ::: Uploaded on - 22/01/2021 ::: Downloaded on - 08/02/2021 13:01:51 :::