Himachal Pradesh High Court
Jagir Singh vs . B.B.M. Board And Another on 22 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Jagir Singh Vs. B.B.M. Board and another CWP No.1452 of 2022 .
22.3.2022 Present: Mr. Kulwant Chauhan, Advocate for the petitioner.
Mr. Vikrant Thakur, Advocate, for the respondents.
List on 29.3.2022, as prayed for.
(Tarlok Singh Chauhan) r Judge (Chander Bhusan Barowalia) Judge 22.3.2022 (mamta) ::: Downloaded on - 23/03/2022 20:12:06 :::CIS