Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372] [Entire Act] State of Jharkhand - Subsection Section 372(5) in Bihar Education Code, 1961 (5)The arrangement of classes and of the time-tables, the conduct of examinations, the selection of candidates for the Secondary School examination, and all matters relating to discipline and teaching shall be conducted by the Lady Principal.
