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[Cites 0, Cited by 0] [Section 191D] [Entire Act]

State of West Bengal - Subsection

Section 191D(5) in West Bengal Co-operative Societies Rules, 2011

(5)Every proclamation for the sale shall be made at some place on or near such property by beat of drum and a copy of the proclamation shall be affixed on a conspicuous part of the office of the concerned bank or the society, as the case may be.