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Supreme Court - Daily Orders

Commissioner Of Income Tax4 vs M/S Double Dot Finance Ltd on 14 October, 2014

     ITEM NO.81                         REGISTRAR COURT. 2                 SECTION IIIA

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                  No(s).   621/2014

     CIT-4 MUMBAI                                                       Petitioner(s)

                                                   VERSUS

     M/S DOUBLE DOT FINANCE LTD                                         Respondent(s)



     (with office report)


     Date : 14/10/2014 This petition was called on for hearing today.



     For Petitioner(s)                 Mr. C.K. Sharma,Adv.
                                       Mrs. Anil Katiyar,Adv.


     For Respondent(s)
                                        Mr. Kamal Mohan Gupta,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

What gets revealed from the perusal of the office report is that the sole respondent has already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

(M K HANJURA) Signature Not Verified Registrar MG Digitally signed by Madhu Grover Date: 2014.10.15 16:14:28 IST Reason: