Supreme Court - Daily Orders
Commissioner Of Income Tax4 vs M/S Double Dot Finance Ltd on 14 October, 2014
ITEM NO.81 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 621/2014
CIT-4 MUMBAI Petitioner(s)
VERSUS
M/S DOUBLE DOT FINANCE LTD Respondent(s)
(with office report)
Date : 14/10/2014 This petition was called on for hearing today.
For Petitioner(s) Mr. C.K. Sharma,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
Mr. Kamal Mohan Gupta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
What gets revealed from the perusal of the office report is that the sole respondent has already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M K HANJURA) Signature Not Verified Registrar MG Digitally signed by Madhu Grover Date: 2014.10.15 16:14:28 IST Reason: