Section 105(2)(iii) in The Central Reserve Police Force Rules, 1955

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Union of India - Subsection

Section 105(2)(iii) in The Central Reserve Police Force Rules, 1955

(iii)by promotion from amongst Assistant Commandants, having the required technical qualifications, who, if on deputation, have served in the Force for a minimum period of two years.

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Union of India - Subsection

Section 105(2)(iii) in The Central Reserve Police Force Rules, 1955