Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 37 in The Mines Act, 1952 37. Supervising staff.— Nothing in section 28, section 30, section 31, section 34 or sub-section (5) of section 36, shall apply to persons who may by rules be defined to be persons, holding positions of supervision or management or employed in a confidential capacity.
