Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(3) in Orissa State Financial Corporation General Regulations, 1957

(3)If any shareholder requires more share certificate than the number to which he is entitled free of charge under this Regulation he shall pay a fee of rupee one for each additional share certificate.