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[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(9)(k) in Bihar Factories Rules, 1950

(k)Wherever more than one exit is. required for any room space or floor exits shall be placed as remote from each other as possible and shall be arranged to provide direct access in separate directions from any point in the area served.