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[Cites 0, Cited by 0] [Section 175] [Entire Act]

State of West Bengal - Subsection

Section 175(5) in The West Bengal Motor Vehicles Rules, 1989

(5)If the complaint book is lost or destroyed, the manager of such carriage or the permit holder, as the case may be, shall within one week of such loss or destruction, intimate the fact in writing to the Regional Transport Authority.