Allahabad High Court
M/S Varun Packaging Enterprises (P) Ltd vs Union Of India & Others on 13 January, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 771 of 2004 Petitioner :- M/S Varun Packaging Enterprises (P) Ltd Respondent :- Union Of India & Others Petitioner Counsel :- R.G. Goswami,Ishan Shishu,Suneet Kumar Respondent Counsel :- S.S.C.,B.N. Singh,K.C. Sinha Hon'ble Ra°es Kumar,J.
Hon'ble Subhash Chandra Ni2am.J. The application is allowed. Two weeks further time is allowed to pay the amount as directed by this Court.
Order Date :- 13.1.2010 R./