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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Punjab - Subsection

Section 3A(2) in The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954

(2)The amount of tax under sub-section (1), shall be paid by the proprietor irrespective of the actual number of Cinematograph Shows held by him in the cinema house in a fortnight.