Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Deodar Taluka Co­Op. Purchase & Sales ... vs Election Officer & 3 on 1 July, 2015

Bench: Jayant Patel, Rajesh H.Shukla

         C/SCA/10574/2015                                  ORDER



           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         SPECIAL CIVIL APPLICATION  NO. 10574 of 2015

==========================================================
         DEODAR TALUKA CO­OP. PURCHASE & SALES UNION 
                     LD.....Petitioner(s)
                            Versus
           ELECTION OFFICER  &  3....Respondent(s)
==========================================================
Appearance:
MR VC VAGHELA, ADVOCATE for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 3
==========================================================

         CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
                and
                HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
 
                            Date : 01/07/2015
 
                          ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Notice returnable on 06.07.2015.   Further action  in the election shall be subject to further order of  this Court.  D.S. permitted.

(JAYANT PATEL, J.)  (RAJESH H.SHUKLA,  J.)  bjoy Page 1 of 1