Gujarat High Court
Deodar Taluka CoOp. Purchase & Sales ... vs Election Officer & 3 on 1 July, 2015
Bench: Jayant Patel, Rajesh H.Shukla
C/SCA/10574/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 10574 of 2015
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DEODAR TALUKA COOP. PURCHASE & SALES UNION
LD.....Petitioner(s)
Versus
ELECTION OFFICER & 3....Respondent(s)
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Appearance:
MR VC VAGHELA, ADVOCATE for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 3
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CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
and
HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 01/07/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Notice returnable on 06.07.2015. Further action in the election shall be subject to further order of this Court. D.S. permitted.
(JAYANT PATEL, J.) (RAJESH H.SHUKLA, J.) bjoy Page 1 of 1