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Union of India - Section
Section 3 in The National Green Tribunal (Manner of Appointment of Judicial and Expert Members, Salaries, Allowances and other Terms and Conditions of Service of Chairperson and other Members and Procedure for Inquiry) Rules, 2010
3. Selection Committee.
- The Judicial Members and Expert Members of the Tribunal shall be appointed by the Central Government on the recommendation of a Selection Committee comprising of the following, namely :-| (a) Sitting Judge of the Supreme Court to be nominated by theChief Justice of India in consultation with the Minister of Lawand Justice | Chairperson; |
| (b) Chairperson of the Tribunal | Member; |
| (c) Secretary to the Government of India in the Ministry ofEnvironment and Forests | Member; |
| (d) Director, Indian Institute of Technology, Kanpur | Member; |
| (e) Director, Indian Institute of Management, Ahmadabad | Member; |
| (f) President, Centre for Policy Research, New Delhi | Member. |