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Union of India - Section

Section 3 in The National Green Tribunal (Manner of Appointment of Judicial and Expert Members, Salaries, Allowances and other Terms and Conditions of Service of Chairperson and other Members and Procedure for Inquiry) Rules, 2010

3. Selection Committee.

- The Judicial Members and Expert Members of the Tribunal shall be appointed by the Central Government on the recommendation of a Selection Committee comprising of the following, namely :-
(a) Sitting Judge of the Supreme Court to be nominated by theChief Justice of India in consultation with the Minister of Lawand Justice Chairperson;
(b) Chairperson of the Tribunal Member;
(c) Secretary to the Government of India in the Ministry ofEnvironment and Forests Member;
(d) Director, Indian Institute of Technology, Kanpur Member;
(e) Director, Indian Institute of Management, Ahmadabad Member;
(f) President, Centre for Policy Research, New Delhi Member.