Madhya Pradesh High Court
Jayesh Chohtel vs The State Of Madhya Pradesh on 6 August, 2018
1 CRA-4811-2017 The High Court Of Madhya Pradesh CRA-4811-2017 (JAYESH CHOHTEL Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 06-08-2018 List this case along with Cr.A. No.1841/2017.
(J.K. MAHESHWARI) (AKHIL KUMAR SRIVASTAVA)
JUDGE JUDGE
DPS
Digitally signed by
DHEERAJ PRATAP SINGH
Date: 2018.08.06 05:45:56
-07'00'