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Rajasthan High Court - Jodhpur

C.I.T. Bikaner vs Krishi Upaj Mandi Samiti Raisinghnagar on 7 January, 2019

Bench: Sangeet Lodha, Dinesh Mehta

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                     D.B. Income Tax Appeal No. 194/2014
                                   C.I.T. Bikaner
                                                                                           ----Appellant
                                                                    Versus
                                   Krishi Upaj Mandi Samiti Raisinghnagar
                                                                                         ----Respondent


                                   For Appellant(s)          :   Mr. K. K. Bissa.
                                   For Respondent(s)         :   Mr. Rajesh Choudhary.



                                                   HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE DINESH MEHTA Order 07/01/2019 Learned counsel for the appellant seeks permission to withdraw the present appeal.

Permission is granted. Accordingly, the appeal is dismissed as withdrawn. (DINESH MEHTA),J (SANGEET LODHA),J 23-A.Arora/-

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