Rajasthan High Court - Jodhpur
C.I.T. Bikaner vs Krishi Upaj Mandi Samiti Raisinghnagar on 7 January, 2019
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Income Tax Appeal No. 194/2014
C.I.T. Bikaner
----Appellant
Versus
Krishi Upaj Mandi Samiti Raisinghnagar
----Respondent
For Appellant(s) : Mr. K. K. Bissa.
For Respondent(s) : Mr. Rajesh Choudhary.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 07/01/2019 Learned counsel for the appellant seeks permission to withdraw the present appeal.
Permission is granted. Accordingly, the appeal is dismissed as withdrawn. (DINESH MEHTA),J (SANGEET LODHA),J 23-A.Arora/-
Powered by TCPDF (www.tcpdf.org)