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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(1)(c) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(c)the award of the degrees, diplomas, certificates and other academic distinctions, the minimum qualification for the same and the measures to be taken relating to the granting and obtaining of the same;