Madhya Pradesh High Court
M/S Parle Agro Private Ltd. vs The Commissioner Of Commercial Tax on 20 July, 2018
1 VATA-11-2018 The High Court Of Madhya Pradesh VATA-11-2018 (M/S PARLE AGRO PRIVATE LTD. Vs THE COMMISSIONER OF COMMERCIAL TAX) 3 Jabalpur, Dated : 20-07-2018 Shri Mukesh Agrawal, learned counsel for the appellant. As prayed, adjourned.
List it after four weeks.
(RAVI SHANKAR JHA) (MOHD. FAHIM ANWAR)
JUDGE JUDGE
MSP
Digitally signed by MANVENDRA SINGH PARIHAR
Date: 2018.07.23 10:40:18 +05'30'