Himachal Pradesh High Court
M/S Uma Stone Crusher vs . State Of H.P. & Ors. on 5 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
M/s Uma Stone Crusher vs. State of H.P. & Ors.
CWP No. 3375 of 2023 .
05.07.2023. Present: Mr. Ganesh Barowalia & Mr. Gambhir Singh Chauhan, Advocate.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patial Additional Advocates General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 and 2.
Mr. Maan Singh, Advocate, for respondent No.3.
Learned counsel for the respondents prays for and is granted four weeks time to comply with the order dated 31.05.2023.
List on 09.08.2023.
.
(Tarlok Singh Chauhan)
Judge
(Satyen Vaidya)
05th July, 2023 Judge
(tarun)
::: Downloaded on - 06/07/2023 20:36:49 :::CIS