Gujarat High Court
The Medical Assessment And Rating Board ... vs Shri Swaminarayan Vishwamangal ... on 25 August, 2021
Author: Bela M. Trivedi
Bench: Bela M. Trivedi, Ashokkumar C. Joshi
C/LPA/441/2021 ORDER DATED: 25/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 441 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 1292 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 441 of 2021
With
R/LETTERS PATENT APPEAL NO. 442 of 2021
In
SPECIAL CIVIL APPLICATION NO. 10913 of 2020
With
R/LETTERS PATENT APPEAL NO. 445 of 2021
In
SPECIAL CIVIL APPLICATION NO. 596 of 2020
With
R/LETTERS PATENT APPEAL NO. 447 of 2021
In
SPECIAL CIVIL APPLICATION NO. 8574 of 2020
With
R/LETTERS PATENT APPEAL NO. 449 of 2021
In
SPECIAL CIVIL APPLICATION NO. 1035 of 2021
With
R/LETTERS PATENT APPEAL NO. 457 of 2021
In
SPECIAL CIVIL APPLICATION NO. 2526 of 2021
With
R/LETTERS PATENT APPEAL NO. 458 of 2021
In
SPECIAL CIVIL APPLICATION NO. 2013 of 2021
With
R/LETTERS PATENT APPEAL NO. 649 of 2021
In
SPECIAL CIVIL APPLICATION NO. 848 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 442 of 2021
In
SPECIAL CIVIL APPLICATION NO. 10913 of 2020
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 445 of 2021
In
SPECIAL CIVIL APPLICATION NO. 596 of 2020
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 447 of 2021
In
SPECIAL CIVIL APPLICATION NO. 8574 of 2020
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 449 of 2021
In
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C/LPA/441/2021 ORDER DATED: 25/08/2021
SPECIAL CIVIL APPLICATION NO. 1035 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 457 of 2021
In
SPECIAL CIVIL APPLICATION NO. 2526 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 458 of 2021
In
SPECIAL CIVIL APPLICATION NO. 2013 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 649 of 2021
In
SPECIAL CIVIL APPLICATION NO. 848 of 2021
==========================================================
THE MEDICAL ASSESSMENT AND RATING BOARD OF HOMEOPATHY,
Versus
RISHIRAJ EDUCATION FOUNDATION
==========================================================
Appearance:
MR DEVANG VYAS (2794), Learned ASG with MR SIDDHARTH DAVE,
ADVOCATE for the Appellant(s) No. 1 (IN ALL THE MATTERS) for the
Respondent(s) No. 2,3
MR DHAVAL C DAVE, SENIOR ADVOCATE with MR UDIT N VYAS(9255) for the
Respondent(s) No. 1 (IN LPA NOS.441, 449 AND 458 OF 2021)
MR DHAVAL C DAVE, SENIOR ADVOCATE with MR JIGAR PATEL for the
Respondent(s) No. 1 (IN LPA NO.447 OF 2021)
MR DHAVAL C DAVE, SENIOR ADVOCATE with MR UDAYAN VYAS for the
Respondent(s) No. 1 (IN LPA NO.457 OF 2021)
MR RAHIL P JAIN, ADVOCATE for the Respondent(s) No.1 (IN LPA NOS.442 AND
445 OF 2021)
==========================================================
CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
and
HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 25/08/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI) Put up on 17.9.2021 for further arguments.
(BELA M. TRIVEDI, J) (A. C. JOSHI,J) V.V.P. PODUVAL Page 2 of 2 Downloaded on : Tue Sep 07 03:53:16 IST 2021