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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(i) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(i)to organise and conduct conferences, symposia, workshops, refresher courses and other programmes in furtherance of the objectives of the Institute;