Calcutta High Court
Forum Projects Private Limited vs Alwaye Properties & Finance Ltd. & Anr on 20 December, 2013
Author: Soumen Sen
Bench: Soumen Sen
GA No. 3734 of 2013
GA No. 3454 of 2013
CS 137 of 2010
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
FORUM PROJECTS PRIVATE LIMITED
Versus
ALWAYE PROPERTIES & FINANCE LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 20th December, 2013.
Mr. Aniruddha Mitra,Advocate appears. Mr. Ajay Gaggar,Advocate appears. Mr. S. Kundu,Advocate appears.
The Court : - By consent of the parties, GA No. 3734 of 2013 is treated on the day's list along with GA No. 3454 of 2013 and following directions are passed :
2
Affidavit-in-opposition on or before 10th January,2014. Affidavit-in- reply, if any, on or before 16th January,2014.
Both the applications shall appear under the heading "Adjourned Motion" on 17th January,2014.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(SOUMEN SEN, J.) S.Chandra AR(CR)