Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 31(3)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(3)(f) in The Maharashtra Universities Act, 1994

(f)one teacher other than heads of [university departments] [These words were substituted by Maharashtra 55 of 2000, section 24(b).] or principals, nominated by the Management Council;