Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 73 in Indian Forest Act, 1927 73. Forest Officers deemed public servants. - All Forest Officers shall be deemed to be public servants within the meaning of the Indian Penal Code (45 of 1860).
