Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Himachal Pradesh - Subsection

Section 56(1) in Himachal Pradesh Societies Registration Act, 2006

(1)The State Government may, by notification in the Official Gazette, make rules to carry out the provisions of this Act.