Chattisgarh High Court
Vinod Kumar Jain vs State Of Chhattisgarh And Anr. 38 ... on 9 May, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 1957 of 2014
Vinod Kumar Jain Versus State Of Chhattisgarh And Anr.
09/05/2018 Mr. Amrito Das, counsel for the petitioner.
Mr. Dhiraj Wankhede, Mr. Sunil Otwani and Mr. N. Naha
Roy, counsel for respective respondents.
In view of the pendency of the petition challenging seniority of the petitioner, list this case along with WPS No. 3060/2012 in the next week.
Interim order to continue till the next date of hearing.
Sd/-
(Manindra Mohan Shrivastava) Judge Rohit