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Chattisgarh High Court

Vinod Kumar Jain vs State Of Chhattisgarh And Anr. 38 ... on 9 May, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                          WPS No. 1957 of 2014

          Vinod Kumar Jain Versus State Of Chhattisgarh And Anr.




09/05/2018         Mr. Amrito Das, counsel for the petitioner.

                   Mr. Dhiraj Wankhede, Mr. Sunil Otwani and Mr. N. Naha
             Roy, counsel for respective respondents.

In view of the pendency of the petition challenging seniority of the petitioner, list this case along with WPS No. 3060/2012 in the next week.

Interim order to continue till the next date of hearing.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit