Section 55C(2) in The Rajasthan Agricultural Produce Markets Rules, 1963
(2)All money received by the Board shall be credited to the fund called the State Marketing Development Fund except where Government on application by the Board or otherwise shall direct, all money paid into the marketing development fund shall be credited at least once a week in full into a bank duly approved by the State Government for the purpose. All balances from the fund shall be kept in such bank and it shall not be withdrawn upon except in accordance with these rules.