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Union of India - Section

Section 12 in National Cadet Corps (Girls Division) Rules, 1949

12. [ Appointment. [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]

- A girl student enrolled in the junior or Senior Wing of the Girls' Division shall be appointed by the Headmistress of Principal, as the case may be, to the unit or part thereof which is being provided by the school or college to which the girl student belongs.]